Shashank Chaturvedi Urf Jaiki ... vs State Of U.P. & Another
2017 Latest Caselaw 4605 ALL

Citation : 2017 Latest Caselaw 4605 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Shashank Chaturvedi Urf Jaiki ... vs State Of U.P. & Another on 18 September, 2017

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Case :- CRIMINAL REVISION DEFECTIVE No. - 954 of 2017
 
Revisionist :- Shashank Chaturvedi Urf Jaiki Thru. His Father
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Vinod Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Attau Rahman Masoodi,J.

Issue notice returnable at an early date.

Order Date :- 18.9.2017

Shahnaz

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