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Smt. Gayatri Devi vs The Commissioner Of Income Tax ...
2017 Latest Caselaw 4603 ALL

Citation : 2017 Latest Caselaw 4603 ALL
Judgement Date : 18 September, 2017

Allahabad High Court
Smt. Gayatri Devi vs The Commissioner Of Income Tax ... on 18 September, 2017
Bench: Pankaj Mithal, Umesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 433 of 2012
 

 
Appellant :- Smt. Gayatri Devi
 
Respondent :- The Commissioner Of Income Tax Agra And Another
 
Counsel for Appellant :- Sah O.P. Agarwal,Rohit Agrawal
 
Counsel for Respondent :- Manish Goel
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Umesh Chandra Tripathi,J.

Decided.

For orders, see order of date kept in the record of Income Tax Appeal No. 11 of 2006.

Order Date :- 18.9.2017

Nadim

 

 

 
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