Smt. Basanti And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 4601 ALL

Citation : 2017 Latest Caselaw 4601 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Smt. Basanti And 2 Others vs State Of U.P. And Another on 18 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 918 of 2015
 

 
Revisionist :- Smt. Basanti And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- A.K. Ojha
 
Counsel for Opposite Party :- Govt.Advocate,T.K. Mishra
 

 
Hon'ble Ravindra Nath Kakkar,J.

Learned counsel for the revisionists sought time to show the law regarding the maintainability of this revision.

List in the next cause list.

Order Date :- 18.9.2017

Ishan

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