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Rajnath Rajbhar vs State Of U.P. And Others
2017 Latest Caselaw 4594 ALL

Citation : 2017 Latest Caselaw 4594 ALL
Judgement Date : 18 September, 2017

Allahabad High Court
Rajnath Rajbhar vs State Of U.P. And Others on 18 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7658 of 2010
 

 
Petitioner :- Rajnath Rajbhar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- M.A. Haseen,Rakesh Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri A.K.Srivastava, Advocate, holding brief of Sri Rakesh Kumar Srivastava, learned counsel for the applicant, the case is passed over for the day.

List after two weeks.

Order Date :- 18.9.2017

Gss

 

 

 
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