M/S Durga Enterprises And Another vs State Of U.P. & Another
2017 Latest Caselaw 4593 ALL

Citation : 2017 Latest Caselaw 4593 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

M/S Durga Enterprises And Another vs State Of U.P. & Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6574 of 2012
 

 
Petitioner :- M/S Durga Enterprises And Another
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- S.D. Kautilya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.D. Kautilya, learned counsel for the petitioners.

List after two weeks.

Order Date :- 18.9.2017

Gss

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