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Pyare Lal And 5 Others vs State Of U.P. And Another
2017 Latest Caselaw 4590 ALL

Citation : 2017 Latest Caselaw 4590 ALL
Judgement Date : 18 September, 2017

Allahabad High Court
Pyare Lal And 5 Others vs State Of U.P. And Another on 18 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23901 of 2014
 

 
Petitioner :- Pyare Lal And 5 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Dhirendra Kr. Srivastava
 
Counsel for Respondent :- Govt.Advocate,Pankaj Kumar,Rupak Chaubey
 

 
Hon'ble Bachchoo Lal,J.

Sri Dhirendra Kumar Srivastava, learned counsel for the petitioners has sent illness slip.

Learned counsel for the respondent no.2 and learned  A.G.A. are present.

The case is passed over for the day.

List after ten days.

Order Date :- 18.9.2017

Gss

 

 

 
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