Citation : 2017 Latest Caselaw 4586 ALL
Judgement Date : 18 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- BAIL No. - 1813 of 2015 Applicant :- Mintoo @ Dhirendra Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned counsel for applicant-accused.
2. List in the next cause list.
Order Date :- 18.9.2017
Pachhere/-
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