Citation : 2017 Latest Caselaw 4569 ALL
Judgement Date : 18 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- BAIL No. - 3191 of 2017 Applicant :- Bhaiya Ram ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Diwakar Shukla Counsel for Opposite Party :- Govt. Advocate,Ajeet Kumar Mishra Hon'ble Ravindra Nath Mishra-II,J.
1. Learned Additional Government Advocate prays for is allowed two weeks time to file counter affidavit.
2. List thereafter.
Order Date :- 18.9.2017
Pachhere/-
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