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Heera Singh Chandel vs State Of U.P.And Another
2017 Latest Caselaw 4563 ALL

Citation : 2017 Latest Caselaw 4563 ALL
Judgement Date : 18 September, 2017

Allahabad High Court
Heera Singh Chandel vs State Of U.P.And Another on 18 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 686 of 2011
 

 
Applicant :- Heera Singh Chandel
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Rajesh Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,B.R.Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Virendra Kumar Srivastava, Advocate, holding brief of Sri Rajesh Kumar Srivastava, learned counsel for the applicant,  the case is passed over for the day.

List after two weeks.

In the meantime, learned  A.G.A. may file counter affidavit,  if any.

Interim order, if any, is extended till the next date of listing.

Order Date :- 18.9.2017

Gss

 

 

 
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