Smt. Anju Lata Devi And Others vs State Of U.P. And Another
2017 Latest Caselaw 4559 ALL

Citation : 2017 Latest Caselaw 4559 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Smt. Anju Lata Devi And Others vs State Of U.P. And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 37643 of 2011
 

 
Applicant :- Smt. Anju Lata Devi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate,R.C.Yadav
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the opp. party no. 2 even in revised list. Learned counsel for the applicants pointed out that copy of counter affidavit filed on behalf of opp. party no. 2 has been received to him on 13.4.2012. He further submits that rejoinder affidavit on behalf of applicants has also been filed on 1.1.2017 in registry but the same are not on record.

Office is directed to trace out the same and place them on record.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 18.9.2017

Gss