Citation : 2017 Latest Caselaw 4558 ALL
Judgement Date : 18 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- BAIL No. - 2982 of 2017 Applicant :- Vijay Pal Yadav (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Suresh Chandra Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. Learned Additional Government Advocate prays for and is allowed one week time to file counter affidavit.
2. List in the next cause list.
Order Date :- 18.9.2017
Pachhere/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!