Ramesh Jaiswal And Another vs State Of U.P.And Another
2017 Latest Caselaw 4552 ALL

Citation : 2017 Latest Caselaw 4552 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Ramesh Jaiswal And Another vs State Of U.P.And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 543 of 2011
 

 
Applicant :- Ramesh Jaiswal And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,Aishwini Kumar,Ganesh Shanker Srivastava,P.K.Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the opp. party no. 2 prays for and is granted further two weeks time to file counter affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 18.9.2017

Gss

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