Monu @ Alok Kumar Mishra vs State Of Up
2017 Latest Caselaw 4550 ALL

Citation : 2017 Latest Caselaw 4550 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Monu @ Alok Kumar Mishra vs State Of Up on 18 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 3532 of 2017
 

 
Applicant :- Monu @ Alok Kumar Mishra
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Ran Vijai Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Learned AGA prays for and is allowed week time to file counter affidavit.

2. List thereafter.

Order Date :- 18.9.2017

Pachhere/-

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