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Arun Kumar vs State Of U.P. And Another
2017 Latest Caselaw 4549 ALL

Citation : 2017 Latest Caselaw 4549 ALL
Judgement Date : 18 September, 2017

Allahabad High Court
Arun Kumar vs State Of U.P. And Another on 18 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 36365 of 2011
 

 
Applicant :- Arun Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashish Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Sandeep Kr.Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the applicant,  list in the next cause list.

Order Date :- 18.9.2017

Gss

 

 

 
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