Ayush Kumar And Others vs State Of U.P. And Another
2017 Latest Caselaw 4547 ALL

Citation : 2017 Latest Caselaw 4547 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Ayush Kumar And Others vs State Of U.P. And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 17421 of 2011
 

 
Applicant :- Ayush Kumar And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- H.P. Dube,Amrit Lal Yadav,Baleshwar Chaturvedi,Sushil Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Dr. Om Prakash Yadav,In Person
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, list in the second week of October, 2017.

Order Date :- 18.9.2017

Gss

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