Babar Safvi vs State Of U.P. And Another
2017 Latest Caselaw 4546 ALL

Citation : 2017 Latest Caselaw 4546 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Babar Safvi vs State Of U.P. And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 15642 of 2011
 

 
Applicant :- Babar Safvi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ali Hasan,Ishtiyaq Ali
 
Counsel for Opposite Party :- Govt.Advocate,J.K.Mishra
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the opp. party no. 2.

Learned counsel for the applicant and learned A.G.A. are present.

List after two weeks as peremptorily.

Order Date :- 18.9.2017

Gss

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