Sushant Rajpoot vs State Of U.P.And Another
2017 Latest Caselaw 4542 ALL

Citation : 2017 Latest Caselaw 4542 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Sushant Rajpoot vs State Of U.P.And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 1073 of 2011
 

 
Applicant :- Sushant Rajpoot
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- D.K. Singh,Ram Sajiwan
 
Counsel for Opposite Party :- Govt.Advocate,D.P.S. Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Sharat Chandra, Advocate, holding brief of Sri D.K.Singh, learned counsel for the applicant, list after two weeks.

Order Date :- 18.9.2017

Gss

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