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Raghunandan vs State Of U.P.
2017 Latest Caselaw 4520 ALL

Citation : 2017 Latest Caselaw 4520 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Raghunandan vs State Of U.P. on 15 September, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 26 of 1997
 

 
Appellant :- Raghunandan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shrawan Kumar,C.P. Singh,Harsh Chauhan,Ram Kumar Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri C.P.Singh, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 15.9.2017

Pachhere/-

 

 

 
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