Mahesh Kumar vs State Of U.P.
2017 Latest Caselaw 4516 ALL

Citation : 2017 Latest Caselaw 4516 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Mahesh Kumar vs State Of U.P. on 15 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 93 of 1997
 

 
Appellant :- Mahesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.Mridul Rakesh,Udai Pratap Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Udai Pratap Singh, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 15.9.2017

Pachhere/-

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