Heera Lal vs State Of U.P. And Another
2017 Latest Caselaw 4515 ALL

Citation : 2017 Latest Caselaw 4515 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Heera Lal vs State Of U.P. And Another on 15 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15462 of 2011
 

 
Petitioner :- Heera Lal
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- B.K. Tripathi
 
Counsel for Respondent :- Govt. Advocate,Kamalesh Sharma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri B.K. Tripathi, learned counsel for the petitioner.

List after ten days.

Order Date :- 15.9.2017

Gss

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