State Of U.P. vs Nand Lal Yadav & Another
2017 Latest Caselaw 4514 ALL

Citation : 2017 Latest Caselaw 4514 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

State Of U.P. vs Nand Lal Yadav & Another on 15 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 683 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Nand Lal Yadav & Another
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Nirankar Nath Jaiswal,Satyendra Kumar Tewari
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA fr the State is present.

Passed over on the illness slip of Sri S.K.Tiwari, learned counsel for the respondent.

List in the next cause list.

Order Date :- 15.9.2017

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