Citation : 2017 Latest Caselaw 4510 ALL
Judgement Date : 15 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 215 of 1996 Appellant :- Shiv Bahadur Respondent :- State Of U.P. Counsel for Appellant :- S.P.Singh,Devendra Kumar Pathak,G.S.Tripathi,R.P.Singh,S.P.Pathak Counsel for Respondent :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. Sri G.S.Tripathi, learned counsel for appellant has sought adjournment on the ground of his illness.
2. Passed over for the day.
3. List in the next cause list.
Order Date :- 15.9.2017
Pachhere/-
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