Mohd. Saleem vs State Of U.P. & Others
2017 Latest Caselaw 4508 ALL

Citation : 2017 Latest Caselaw 4508 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Mohd. Saleem vs State Of U.P. & Others on 15 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14745 of 2012
 

 
Petitioner :- Mohd. Saleem
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Vikrant Rana
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the petitioner, the case is passed over for the day.

List in the next cause list.

Order Date :- 15.9.2017

Gss

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