Kesari Prasad Tiwari & Another vs State Of U.P.
2017 Latest Caselaw 4506 ALL

Citation : 2017 Latest Caselaw 4506 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Kesari Prasad Tiwari & Another vs State Of U.P. on 15 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 442 of 2011
 

 
Appellant :- Kesari Prasad Tiwari & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manoj Kumar Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri R.B.Gupta holding brief of Sri M.K.Mishra, learned counsel for the appellants and Sri U.C.Yadav, learned AGA for the State are present.

As prayed, list on 6.10.2017.

Order Date :- 15.9.2017

Download the LatestLaws.com Mobile App