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Shyam Ji Tiwari @ Shyamu vs State Of U.P.
2017 Latest Caselaw 4502 ALL

Citation : 2017 Latest Caselaw 4502 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Shyam Ji Tiwari @ Shyamu vs State Of U.P. on 15 September, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1305 of 2011
 

 
Appellant :- Shyam Ji Tiwari @ Shyamu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Bajpai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA fr the State is present.

Passed over on the illness slip of Sri Ashok Bajpai, learned counsel for the appellant.

List in the next cause list.

Order Date :- 15.9.2017

IA

 

 

 
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