Rajendra Pratap Singh & Ors. vs State Of U.P.
2017 Latest Caselaw 4500 ALL

Citation : 2017 Latest Caselaw 4500 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Rajendra Pratap Singh & Ors. vs State Of U.P. on 15 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 410 of 2011
 

 
Appellant :- Rajendra Pratap Singh & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Kumar Srivastava,Rajesh B. Singh Rathore,S K Upadhyay
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri M.P.Singh holding brief of Sri R.B.S.Rathore, learned counsel for the appellants and Sri U.C.Yadav, learned AGA for the State are present.

As prayed, list on 13.10.2017.

Order Date :- 15.9.2017

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