Citation : 2017 Latest Caselaw 4492 ALL
Judgement Date : 15 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35056 of 2017 Applicant :- Pramod @ Sirkatoo Opposite Party :- State Of U.P. Counsel for Applicant :- Adya Prasad Tewari,Ravi Shankar Tripathi Counsel for Opposite Party :- G.A. Hon'ble Ravindra Nath Kakkar,J.
As prayed by learned counsel for the applicant, list this case on 22.9.2017 as fresh before appropriate Bench.
The matter shall not be treated as tied up or part heard to this Bench.
Order Date :- 15.9.2017
Ishan
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