Sarvjeet And Another vs State Of U.P.
2017 Latest Caselaw 4485 ALL

Citation : 2017 Latest Caselaw 4485 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Sarvjeet And Another vs State Of U.P. on 15 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35009 of 2017
 

 
Applicant :- Sarvjeet And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishek Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Sri M.P. Pandey, Advocate has filed vakalatnama on behalf of the complaint is taken on record.

Case called out in the revised list.

None appears on behalf of the applicant.

List this case on 22.9.2017 as fresh before appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 15.9.2017

Ishan

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