Matiur Rahman And Another vs State Of U.P. & Another
2017 Latest Caselaw 4481 ALL

Citation : 2017 Latest Caselaw 4481 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Matiur Rahman And Another vs State Of U.P. & Another on 15 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 32283 of 2011
 

 
Applicant :- Matiur Rahman And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- M.R.Khan,N.I.Jafri,Shoab Qumar Khan
 
Counsel for Opposite Party :- Govt. Advocate,Chandan Sharma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Shoab Qumar Khan, learned counsel for the applicants.

List in the next cause list.

Order Date :- 15.9.2017

Gss

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