Citation : 2017 Latest Caselaw 4479 ALL
Judgement Date : 15 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 24976 of 2011 Applicant :- Vijay Pratap @ Santosh And Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- P.K. Chauhan,Rajeev Kumar Saxena Counsel for Opposite Party :- Govt. Advocate,Piyush Srivastava Hon'ble Bachchoo Lal,J.
List in the next cause list.
Order Date :- 15.9.2017
Gss
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