Citation : 2017 Latest Caselaw 4473 ALL
Judgement Date : 15 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35013 of 2017 Applicant :- Kamal Kishor Opposite Party :- State Of U.P. Counsel for Applicant :- Rajehs Yadav Counsel for Opposite Party :- G.A. Hon'ble Ravindra Nath Kakkar,J.
As prayed by learned counsel for the applicant, put up this case on 4.10.2017 as fresh before appropriate Bench.
The matter shall not be treated as tied up or part heard to this Bench.
Order Date :- 15.9.2017
Ishan
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