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Smt. Chitra Saxena And Others vs State Of U.P. And Another
2017 Latest Caselaw 4468 ALL

Citation : 2017 Latest Caselaw 4468 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Smt. Chitra Saxena And Others vs State Of U.P. And Another on 15 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 13952 of 2011
 

 
Applicant :- Smt. Chitra Saxena And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anurag Pathak,Kumar Dhananjay
 
Counsel for Opposite Party :- Govt.Advocate,Kamal Singh Yadav,Smt. Kamla Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the applicants, list in the next cause list.

It is made clear that no further adjournment shall be granted to the parties.

Order Date :- 15.9.2017

Gss

 

 

 
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