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Babu Lal Sharma @ Shyam Surat ... vs State Of U.P.And Another
2017 Latest Caselaw 4467 ALL

Citation : 2017 Latest Caselaw 4467 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Babu Lal Sharma @ Shyam Surat ... vs State Of U.P.And Another on 15 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 655 of 2011
 

 
Applicant :- Babu Lal Sharma @ Shyam Surat Sharma And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Shamim Ahmad,A.K. Awasthi,Manish Tiwary,Vijay Kumar Rai
 
Counsel for Opposite Party :- Govt.Advocate,Santosh Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the applicants,  list in the next cause list.

In the meantime, learned  A.G.A. may trace out his record.

Order Date :- 15.9.2017

Gss

 

 

 
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