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Jai Singh vs State Of U.P. And 5 Ors
2017 Latest Caselaw 4464 ALL

Citation : 2017 Latest Caselaw 4464 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Jai Singh vs State Of U.P. And 5 Ors on 15 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3593 of 2015
 

 
Petitioner :- Jai Singh
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Vijay Shanker
 
Counsel for Respondent :- Govt.Advocate,Shri Prakash Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondent no. 2 prays for and is granted further one  week's time to file a counter affidavit.

List thereafter.

Order Date :- 15.9.2017

Gss

 

 

 
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