Pramod Tiwari And Others vs State Of U.P.And Another
2017 Latest Caselaw 4461 ALL

Citation : 2017 Latest Caselaw 4461 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Pramod Tiwari And Others vs State Of U.P.And Another on 15 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 5379 of 2011
 

 
Applicant :- Pramod Tiwari And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- T.B. Pandey
 
Counsel for Opposite Party :- Govt.Advocate,U.S. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri T.B. Pandey, learned counsel for the applicants.

List after two weeks.

Order Date :- 15.9.2017

Gss

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