Smt. Suman Tripathi vs State Of U.P. And Others
2017 Latest Caselaw 4449 ALL

Citation : 2017 Latest Caselaw 4449 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Smt. Suman Tripathi vs State Of U.P. And Others on 14 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21668 of 2010
 

 
Petitioner :- Smt. Suman Tripathi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.K. Dubey,C.L. Pandey,Sanjay Mani Tiwari
 
Counsel for Respondent :- Govt. Advocate,A.K.Tiwari,A.P.Srivastava,Ashok Kr. Tripathi,Chandan Sharma,Manoj Kumar Singh,Ram Chandra Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri S.K.Dubey, learned counsel for the petitioner has sent illness slip.

Learned counsel for the respondent no. 3 and learned A.G.A. are present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 14.9.2017

Gss

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