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Dinesh Tiwari vs State Of U.P.
2017 Latest Caselaw 4446 ALL

Citation : 2017 Latest Caselaw 4446 ALL
Judgement Date : 14 September, 2017

Allahabad High Court
Dinesh Tiwari vs State Of U.P. on 14 September, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1204 of 2011
 

 
Appellant :- Dinesh Tiwari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gajendra Pratap Singh
 
Counsel for Respondent :- G.A.,Rizwanul Haq
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

It appears that the compliance report has yet not been received from the CJM concerned and the same is still awaited.

Office is directed to send a reminder to the CJM concerned  to comply with the order passed by this Court on 28.7.2017.

List on 2.11.2017.

Order Date :- 14.9.2017

IA

 

 

 
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