Ram Naresh Mishra vs State Of U.P. And Another
2017 Latest Caselaw 4443 ALL

Citation : 2017 Latest Caselaw 4443 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Ram Naresh Mishra vs State Of U.P. And Another on 14 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION No. - 398 of 2017
 

 
Revisionist :- Ram Naresh Mishra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Ram Chandra Solanki
 
Counsel for Opposite Party :- G.A.,Ram Om Vikram Singh Chauh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the revisionist, list in the next cause list.

Order Date :- 14.9.2017

Gss

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