Mullu vs State
2017 Latest Caselaw 4442 ALL

Citation : 2017 Latest Caselaw 4442 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Mullu vs State on 14 September, 2017

Bench: Krishna Murari, Akhilesh Chandra Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- CRIMINAL APPEAL No. - 1200 of 1993
 

 
Appellant :- Mullu
 
Respondent :- State
 
Counsel for Appellant :- S.U. Khan,Raja Ram Kushwaha
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Murari,J.

Hon'ble Akhilesh Chandra Sharma,J.

List before a Bench of which one of us (Justice Krishna Murari) is not a member after obtaining nomination from Hon'ble The Chief Justice.

Order Date :- 14.9.2017

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