Akhil Bhartiya Sarva Jan Hitay ... vs State Of U.P. And Others
2017 Latest Caselaw 4440 ALL

Citation : 2017 Latest Caselaw 4440 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Akhil Bhartiya Sarva Jan Hitay ... vs State Of U.P. And Others on 14 September, 2017

Bench: Arun Tandon, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 41593 of 2011
 

 
Petitioner :- Akhil Bhartiya Sarva Jan Hitay Sarva Jan Sukhay Parishad
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vivek Kumar Singh
 
Counsel for Respondent :- C.S.C.,A.P. Srivastava,Ashok K. Pandey,Shri Kant
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ritu Raj Awasthi,J.

Affidavit filed on behalf of respondent nos. 10 to 14 and the affidavit filed on behalf of respondent no. 3, is taken on record.

Learned Standing Counsel submits that learned Advocate General shall assist the Court in the matter.

On his request the the case is adjourned to tomorrow.

Put up tomorrow i.e. 15.9.2017.

Order Date :- 14.9.2017

Arjun/-

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