Sunil Kumar Tripathi vs State Of U.P.Through ...
2017 Latest Caselaw 4435 ALL

Citation : 2017 Latest Caselaw 4435 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Sunil Kumar Tripathi vs State Of U.P.Through ... on 14 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 176 of 2002
 

 
Petitioner :- Sunil Kumar Tripathi
 
Respondent :- State Of U.P.Through Prin.Secy.Law And 2 Ors.
 
Counsel for Petitioner :- Mohd.Mansoor Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Dismissed, vide order of date passed on separate sheets in leading Writ Petition No.4813 (S/S) of 2014.

Order Date :- 14.9.2017

Rajneesh DR-PS)

(Vivek Chaudhary, J.)

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