Mukesh Bhargav (Second Bail) vs State Of U.P.
2017 Latest Caselaw 4424 ALL

Citation : 2017 Latest Caselaw 4424 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Mukesh Bhargav (Second Bail) vs State Of U.P. on 14 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 5449 of 2017
 

 
Applicant :- Mukesh Bhargav (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiu Raman Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant.

2. List on 15.11.2017.

Order Date :- 14.9.2017

Pachhere/-

Download the LatestLaws.com Mobile App