Manish Kumar Malviya vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 4419 ALL

Citation : 2017 Latest Caselaw 4419 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Manish Kumar Malviya vs State Of U.P. Through Prin. Secy. ... on 14 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5530 of 2014
 

 
Petitioner :- Manish Kumar Malviya
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Law Lko. & Ors.
 
Counsel for Petitioner :- Anand Dubey
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,U.N.Mishra
 

 
Hon'ble Vivek Chaudhary,J.

Dismissed, vide order of date passed on separate sheets in leading Writ Petition No.4813 (S/S) of 2014.

Order Date :- 14.9.2017

Rajneesh DR-PS)

(Vivek Chaudhary, J.)

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