Citation : 2017 Latest Caselaw 4415 ALL
Judgement Date : 14 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1261 of 2017 Applicant :- Sri Krishna Singh, Constable 701 C.P.762032152 Opposite Party :- Vitul Kumar, Addl.D.G.P.Estb./Karmik D.G.O. H.Q.Lucknow Counsel for Applicant :- Digvijay Singh,Sudhir Kumar Singh Counsel for Opposite Party :- S.C. Hon'ble Suneet Kumar,J.
1. Ref: Civil Misc. Time Extension Application No. 209076 of 2017.
Heard the learned counsel for the applicant and perused the record.
Application is allowed.
Ten days and no more time is allowed to the applicant to comply the order dated 22.3.2017 of this Court.
2. Civil Misc. Impleadment Application No. 289087 of 2017.
Heard the learned counsel for the applicant and perused the record.
Application is allowed.
Necessary impleadment to be carried out during course of the day.
Order Date :- 14.9.2017
Mukesh Kr.
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