Citation : 2017 Latest Caselaw 4414 ALL
Judgement Date : 14 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 1857 of 2011 Appellant :- Smt. Gudiya Respondent :- State Of U.P. & Ors. Counsel for Appellant :- B.D. Sharma Counsel for Respondent :- Govt. Advocate,Shobh N Pandey Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list. Sri Shobh Nath Pandey, learned counsel for the appellant and Sri S.K.Mishra, learned AGA for the State are present.
From perusal of the record it appears that earlier this appeal was listed on 6.7.2017 but Sri B.D.Sharma, learned counsel for the appellant was not present and the case was directed to be listed after three weeks. Thereafter the case was listed on 7.9.2017 on that date too Sri B.D.Sharma was not present and the case was directed to be listed in the next week.Today again Sri B.D.Sharma is not present even in the revised call.
Office is directed to send notice to Sri B.D.Sharma, counsel for the appellant informing him about the date fixed.
List on 6.10.2017 showing the full name as Sri Sri Shobh Nath Pandey, counsel for the appellant.
Order Date :- 14.9.2017
IA
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