Sani Rajpoot vs State Of U.P.
2017 Latest Caselaw 4412 ALL

Citation : 2017 Latest Caselaw 4412 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Sani Rajpoot vs State Of U.P. on 14 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1219 of 2011
 

 
Appellant :- Sani Rajpoot
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manzar Ali Khan,Rajesh Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

It appears that the compliance report has yet not been received from the CJM concerned and the same is still awaited.

Office is directed to send a reminder to the CJM concerned to comply with the order passed by this Court on 28.7.2017.

List on 2.11.2017.

Order Date :- 14.9.2017

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