Abhishek @ Ankit vs State Of U.P.
2017 Latest Caselaw 4410 ALL

Citation : 2017 Latest Caselaw 4410 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Abhishek @ Ankit vs State Of U.P. on 14 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 
Case :- BAIL No. - 8473 of 2015
 
Applicant :- Abhishek @ Ankit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rana Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. List has been revised.

2. Neither learned counsel for applicant is present nor there is any passing over/ adjournment slip.

3. Bail application is, accordingly, dismissed for want of prosecution.

Order Date :- 14.9.2017

Pachhere/-

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