Pawan vs State Of U.P.
2017 Latest Caselaw 4408 ALL

Citation : 2017 Latest Caselaw 4408 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Pawan vs State Of U.P. on 14 September, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34868 of 2017
 

 
Applicant :- Pawan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

The case is passed over on the request of learned counsel for the applicant.

Matter be listed again on 20.9.2017 as fresh before the appropriate Bench.

The matter shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 14.9.2017

Ishan

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