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Amir @ Anir vs State Of U.P.
2017 Latest Caselaw 4402 ALL

Citation : 2017 Latest Caselaw 4402 ALL
Judgement Date : 14 September, 2017

Allahabad High Court
Amir @ Anir vs State Of U.P. on 14 September, 2017
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34851 of 2017
 

 
Applicant :- Amir @ Anir
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhiraj Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

Vakalatnama filed on behalf of complainant by Mr. Dilnisar Choudhary, Advocate, today, is taken on record.

The matter is passed over for the day on the request of learned counsel for the applicant for enabling to file supplementary affidavit.

List on 21.9.2017 as fresh before the appropriate Bench.

The matter shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 14.9.2017

Ishan

 

 

 
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