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Mahesh Kumar vs State Of U.P.
2017 Latest Caselaw 4397 ALL

Citation : 2017 Latest Caselaw 4397 ALL
Judgement Date : 14 September, 2017

Allahabad High Court
Mahesh Kumar vs State Of U.P. on 14 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 17965 of 2011
 

 
Applicant :- Mahesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Srivastava,P.S. Pundir
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned  A.G.A. prays for and is granted 15 days time to seek instruction with regard to status of trial.

List thereafter.

Order Date :- 14.9.2017

Gss

 

 

 
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